Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 407(4)] [Section 407] [Entire Act] State of Maharashtra - Subsection Section 407(4)(a) in The City of Nagpur Corporation Act, 1948 (a)the Corporation is not competent to perform the duties assigned to it, by or under this Act, or any other law for the time being in force; or