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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(1) in The Punjab Municipal Primary Teachers (Recruitment and Conditions of Service) Rules, 2006

(1)There shall be constituted by the State Government, a Selection Committee at the level of every Municipality to be called by Municipal Selection Committee (hereinafter referred to as the Selection Committee). The Selection Committee shall comprise the following members, namely :-
(i) President of the Municipality concerned .. Chairperson
(ii) Executive of the Municipality concerned .. Member-Secretary
(iii) District Education Officer (Primary) .. Member
(iv) One member, to be nominated by the Department of Welfare ofScheduled Castes and Backward Classes .. Member
(v) One Member, to be nominated by the Department of SainikWelfare; and .. Member
(iv) One Member to be nominated by the Department of Sports .. Member