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[Section 4]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 4(3) in The M.P. Preparation and Revision of Market Value Guideline Rules, 2000
| 1. | Sub-Divisional Officer, Revenue | Chairperson |
| [1-A. [Inserted by Notification No. (25) B-4-4-2000-2-V, dated 17-5-2005.] | Chairman, Janpad Panchayat, Sub-District Headquarters | Member] |
| 2. | Tahsildar/Naib Tahsildar | Member |
| 3. | Assistant Engineer, Water Resources Department | Member |
| 4. | Assistant Engineer, Public Works Department | Member |
| 5. | Chief Municipal Officer/or Commissioner Municipal Corporationor his nominee | Member |
| 6. | Chief Executive Officer Janpad Panchayat or his nominee | Member |
| 7. | Sub-Divisional Officer Forest | Member |
| 8. | Sub-Registrar | Convenor |