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Gujarat High Court

Pathik Udayan Bhatt vs M/S Shakti Infotech on 9 January, 2020

Author: G.R.Udhwani

Bench: G.R.Udhwani

          C/CRA/519/2019                                  ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/CIVIL REVISION APPLICATION NO. 519 of 2019

==========================================================
                           PATHIK UDAYAN BHATT
                                   Versus
                           M/S SHAKTI INFOTECH
==========================================================
Appearance:
NATASHA SUTARIA(7907) for the Applicant(s) No. 1
for the Opponent(s) No. 1,2,3
==========================================================

  CORAM: HONOURABLE MR.JUSTICE G.R.UDHWANI

                              Date : 09/01/2020

                               ORAL ORDER

Notice returnable after two weeks. It will be open for the applicant to seek an adjournment from the court below.

(G.R.UDHWANI, J) syed/ Page 1 of 1 Downloaded on : Fri Jan 10 02:21:48 IST 2020