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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(3) in U.P Subordinate Educational (Trained Graduates Grade) Service (Fourth Amendment) Rules, 2016

(3)For the purpose of selection by direct recruitment, there shall be constituted a selection Committee comprising:
(i) Appointing Authority -Chairman
(ii) Joint Director of Education (Women) UttarPradesh -Member
(iii) Joint Director of Education (Finance) UttarPradesh -Member
Note. - Nomination of officers for giving representation to the Scheduled Castes/Scheduled Tribes and Other Backward Classes of Citizens in the Selection Committee shall be made in accordance with the order made under Section 7 of the Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1994, as amended from time to time.