Securities And Exchange Board Of India - Subsection
Section 10(1)(a) in Securities and Exchange Board of India (Issue and Listing of Municipal Debt Securities) Regulations, 2015
(a)every application form issued by the issuer is accompanied by a copy of the [term sheet] [Substituted 'Abridged prospectus' by Notification No. SEBI/LAD-NRO/GN/2019/40, dated 27.9.2019 (w.e.f. 15.7.2015).];