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[Cites 0, Cited by 0] [Section 43(5)] [Section 43] [Entire Act]

State of Telangana - Subsection

Section 43(5)(iv) in Telangana Panchayat Raj Act, 2018

(iv)report any problem related to supply of drinking water to the officer concerned and he shall coordinate with the drinking water official for timely supply of water;