Delhi High Court - Orders
Staff Selection Commission & Anr vs Lekhpal Singh Rajpoot on 20 January, 2025
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~95 & 96
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 661/2025, CM APPL. 3280/2025 & CM APPL. 3281/2025
STAFF SELECTION COMMISSION & ANR. .....Petitioners
Through:
versus
LEKHPAL SINGH RAJPOOT .....Respondent
Through:
+ W.P.(C) 662/2025, CM APPL. 3282/2025, CM APPL. 3283/2025
STAFF SELECTION COMMISSION & ANR. .....Petitioners
Through:
versus
ATENDRA RAWAT .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
HON'BLE MR. JUSTICE AJAY DIGPAUL
ORDER
% 20.01.2025 At request of learned Counsel for the petitioner, re-notify on 21 January 2025 as she submits that her Senior, who has to argue the matter, is not well.
C. HARI SHANKAR, J.
AJAY DIGPAUL, J.
JANUARY 20, 2025/ar Click here to check corrigendum, if any This is a digitally signed order.
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