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[Cites 0, Cited by 0] [Section 546(1)] [Section 546] [Entire Act]

State of Odisha - Subsection

Section 546(1)(a) in The Orissa Municipal Corporation Act, 2003

(a)set apart any portions of a river or other suitable places vested in the Corporation, for use by the public for bathing or for washing or for drying clothes;