Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(n) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Ordinance, 2004 (n)"office Bearer" means any person who holds the post of the President, Secretary or Treasurer in the Executive Body of a Sports Association;
