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[Cites 0, Cited by 1] [Section 79] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 79(4) in Arunachal Pradesh Co-operative Societies Act, 1978

(4)The committee or administrator shall, at the expiry or termination of it or his term of office, arrange for the constitution of a new committee in accordance with the bye-laws of the society.