Bombay High Court
Smt. Kusum Rajaram Suryawanshi And Ors vs The Assistant Registrar (Co-Operative ... on 10 October, 2018
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
WP 3380-17.doc
Anand IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 3380 OF 2017
Kusum Rajaram Suryawanshi & ors. .Petitioners
Vs.
The Assistant Registrar (Co-operative Societies), .Respondents
Satara & anr.
Mr. A. D. Sale, Advocate, for the Petitioners
Mr. C. D. Mali, AGP, for the Respondent No. 1 - State
Mr. N. Rajani i/b. Ms V. Deshpande, Advocate, for the Respondent
No. 2
CORAM : REVATI MOHITE DERE, J.
DATE : 10.10.2018
P.C.
. Learned counsel for the Respondent No. 2 seeks two
weeks time to file Affidavit-in-reply. Affidavit-in-reply to be filed in the Registry of this Court and a copy thereof to be served on the learned counsel for the Petitioners. Learned AGP to ensure that the original proceedings, being Recovery Application Nos. 165 & 184 of 2016, are brought on the next date.
2. Stand over to 01.11.2018.
(REVATI MOHITE DERE, J.) ::: Uploaded on - 10/10/2018 ::: Downloaded on - 11/10/2018 02:06:30 :::