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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(2)(d) in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007

(d)The result of the local enquiry shall be considered by the Commission while hearing the application for grant of Licence.