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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Goa - Subsection

Section 32(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)His/Her making a false declaration or statement while submitting acceptance under rule 30(4) for confidential work or in any other document submitted to the Board, in connection with his/her appointment.