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[Cites 0, Cited by 1] [Section 275(1)] [Section 275] [Entire Act]

State of Gujarat - Subsection

Section 275(1)(k) in The Gujarat Municipalities Act, 1963

(k)For enforcing supply of information as to liability to municipal taxation. - for enforcing the supply of such information by inhabitants of the municipal borough as may be necessary to ascertain their respective liabilities to any tax imposed therein;