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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(5) in The Tamil Nadu Bhoodan Yagna Rules, 1959

(5)The auditor shall also report any material impropriety or irregularity which he may observe in the expenditure, in the collection of contributions due to the State Board or in the accounts, and also all cases of loss or waste of money together with the names of persons directly or indirectly responsible for the loss or waste.