Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 86 in The Central Administrative Tribunal Rules Of Practice, 1993

86. Annexures to the affidavit

.-Document accompanying an affidavit shall be referred to therein as Annexure No............... The attestor shall make the following endorsement thereon:"This is the document marked as Annexure No........in the Affidevit of.....
(Signature)Name & designation of
the attestor with date."