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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(iii) in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960

(iii)the land vesting in the State Government under the provisions of clause (it) shall be surplus land and shall be dealt with as such in accordance with the provisions of this Act.