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[Cites 0, Cited by 2] [Section 28(2)] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(2)(e) in Bihar Hindu Religious Trusts Act, 1950

(e)to cause inspection to be made of the property and the office of any religious trust including accounts and to authorise the Superintendent or any of its members, officers or servant for that purpose;