Section 110 in The Central Administrative Tribunal Rules Of Practice, 1993
110. Format of order
.-(a) The format of the order of the Tribunal shall be in Form No. 19.(b)All orders shall be neatly and fairly typewritten in double space on one side only on durable foolscap folio paper of metric A-4 size (30.5 cms. long and 21.5 cms. wide) with left side margin of 5 cms. and right side margin of 2.5 cms. Corrections, if any, in the order shall be carried out neatly. Sufficient space may be left both at the bottom and at the top of each page of the order to make its appearance elegant.(c)Members constituting the Bench shall affix their signatures in the order of their seniority from right to left.
