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[Cites 0, Cited by 0] [Section 236(3)] [Section 236] [Entire Act]

State of Maharashtra - Subsection

Section 236(3)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)becoming a resort of idle and disorderly persons, or of persons who have no ostensible means of subsistence or who cannot give a satisfactory account of themselves; or