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[Cites 0, Cited by 0] [Section 170] [Entire Act]

State of Assam - Subsection

Section 170(2) in Rules Under the Land and Revenue Regulation

(2)Sale proclamation. - The statement to be prepared under section 72(1) of the Land and Revenue Regulation in respect of property to be sold under section 70, shall be prepared in the language of the district, and may if the Deputy Commissioner thinks fit, be bound in a book to be called the Sale Statement Book.