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[Cites 0, Cited by 0] [Section 98(2)] [Section 98] [Entire Act]

State of Maharashtra - Subsection

Section 98(2)(c) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(c)draw and disburse money out of the grant or grants payable to the Panchayat Samiti under [sub-section (6) of section 155 and section 188] [These words, brackets and figures were substituted for the words and figures 'sections 185 and 188 by Maharashtra 43 of 1964 Section 18];