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[Cites 0, Cited by 2] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(a) in The Indian Telegraph Act, 1885

(a)the rates at which, and the other conditions and restrictions subject to which, messages shall be transmitted [within India] [Inserted by Act 33 of 1971, Section 3 (w.e.f. 10.8.1971).];