Himachal Pradesh High Court
Tara Devi vs . Divisional Forest Officer & Anr. on 28 September, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Tara Devi vs. Divisional Forest Officer & Anr. CWP No. 4433 of 2023 .
28.09.2023 Present: Mr. Manohar Lal Sharma, Advocate, for the petitioner.
M/s Rupinder Singh and Pushpinder Jaswal, Additional Advocate Generals with Ms. Ranjna Patial and Mr. Sumit Sharma, Deputy Advocate Generals, for the respondents-State.
of Notice. Mr. Pushpinder Jaswal, learned Additional Advocate General, accepts notice on behalf of the respondents.
rt Reply, if any, be filed by the next date of hearing.
List on 08.11.2023.
(Ajay Mohan Goel) Judge September 28, 2023 (Vinod) ::: Downloaded on - 28/09/2023 20:37:30 :::CIS