Delhi High Court - Orders
Lukamaan @ Lukhmaan vs The State (Ncvt Of Delhi) on 20 December, 2023
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 3050/2023
LUKAMAAN @ LUKHMAAN ..... Petitioner
Through: Mr. Karan Verma, Ms. N. Maggo and
Ms. Sushma Sharma, Advocates
versus
THE STATE (NCVT OF DELHI) ..... Respondent
Through: Mr. Manoj Pant, APP for the State
with Inspector Vinit Kumar, P.S.
Harsh Vihar
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 20.12.2023
1. Learned counsel appearing on behalf of petitioner seeks pass over on the ground that the arguing counsel if not available.
2. It is already 12:30 PM. Pass over is not possible.
3. List on 22.02.2024.
4. Learned Trial Court is requested to conclude the trial expeditiously.
5. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J DECEMBER 20, 2023/ns Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/12/2023 at 01:44:52