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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Sikkim - Subsection

Section 47(3) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006

(3)The manner of winding up of the University would be such as may be prescribed by the State Government in this behalf :Provided that no such action will be initiated without of fording a reasonable opportunity to show cause to the Sponsor.