Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(1)(h) in The Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964

(h)If any service pipes are laid of any extension or alteration or repairs to service pipes are carried out by any person other than a plumber licensed under any law for the time being in force in that behalf;