Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 2] [Entire Act] State of Uttarakhand - Subsection Section 2(b) in Uttarakhand Protection of Cow Progeny Act, 2007 (b)"Cow Progeny" means a cow, bull, bullock, heifer or calf;
