Madras High Court
M/S Sketch Quartz Private Limited vs Hdfc Bank Limited And 3 Others on 29 April, 2026
Author: Senthilkumar Ramamoorthy
Bench: Senthilkumar Ramamoorthy
O.A.Nos.288 and 289 of 2026
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 29.04.2026
CORAM
THE HON'BLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY
O.A.Nos.288 and 289 of 2026
in C.S. (Comm. Div.) No.101 of 2026
Sketch Quartz Private Limited
Represented herein by its Authorised Signatory Mr.
H.S Sharma Rao,
Having its Registered Office at
605, DELPHI II, Prestige Acropolis,
Hosur Main Road, Bengaluru, Bengaluru Urban,
Karnataka 560 029
Having principal place of business at
SY No.161, PlotNo.E5, SIPCOT Industrial Complex,
Phase II, Expn1, Hosur, Krishnagiri District,
Tamil Nadu - 635 109.
..Applicant in both
applications
Vs
1. HDFC Bank Limited
Represented by its Branch Manager,
Hosur Branch, 42/2, KTR Tower, 1st Floor,
Krishnagiri Bye Pass Road,
Near GRT Jewels, Hosur-635 109.
2. HDFC Bank Limited
Represented by its Regional Manager
(Trade Finance Operations),
759, ITC Centre, Anna Salai,
Chennai 600 002. (SWIFT Code HDFCINBBCHE)
3. Industrial and Commercial Bank
of China Limited
(Guangdong Provincial Branch),
Guangzhou, Guangdong Province,
People Republic of China
(SWIFT Code ICBKCNBJGDG)
4. Veneto Machinery Co. Ltd.,
(also known as Zhaoqing Veneto Machinery
Co Ltd.,) Jintao Industrial Development
Zone, Jinli Town, Zhaoqing City,
Guangdong Province, China,
Represented by its Director/Secretary
..Respondents in both
applications
__________
Page1 of 2
https://www.mhc.tn.gov.in/judis
O.A.Nos.288 and 289 of 2026
SENTHILKUMAR RAMAMOORTHY, J.
mmi
For Applicant: Mr.Arjun Suresh
ORDER
Since learned counsel for the plaintiff submits that service of notice on the respondents/defendants in the interim applications is awaited, list on 22.06.2026. Interim order issued earlier is extended until then.
29.04.2026 mmi O.A.Nos.288 and 289 of 2026 in C.S. (Comm. Div.) No.101 of 2026 __________ Page2 of 2 https://www.mhc.tn.gov.in/judis