Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(5) in The Dedicated Freight Corridor Railway General Rules, 2018

(5)In case a train is stalled in block section besides protecting the train in terms of rules 223, the vehicles shall also be secured when either the locomotive is to be detached or being shut down or a portion of the train is left behind or the continuity of brake has been affected due to accident.