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Madhya Pradesh High Court

Ku. Paridhi Verma Minor Through Lrs ... vs Education Department on 22 August, 2022

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT INDORE
                                                       WP No. 18187 of 2022
                          (KU. PARIDHI VERMA MINOR THROUGH LRS FATHER RAJENDRA VERMA AND OTHERS Vs EDUCATION
                                                        DEPARTMENT AND OTHERS)

                          Dated : 22-08-2022
                                 Shri Virendra Patel, learned counsel for the petitioner.

                                 Heard on the question of admission.
                                 Let notices be issued to the respondent(s) on payment of process fee

within a week. Notices be made returnable within six weeks.

Let the matter be listed after six weeks.

(SUBODH ABHYANKAR) JUDGE moni Signature Not Verified Signed by: MONI RAJU Signing time: 8/22/2022 5:52:40 PM