Madhya Pradesh High Court
Ku. Paridhi Verma Minor Through Lrs ... vs Education Department on 22 August, 2022
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 18187 of 2022
(KU. PARIDHI VERMA MINOR THROUGH LRS FATHER RAJENDRA VERMA AND OTHERS Vs EDUCATION
DEPARTMENT AND OTHERS)
Dated : 22-08-2022
Shri Virendra Patel, learned counsel for the petitioner.
Heard on the question of admission.
Let notices be issued to the respondent(s) on payment of process fee
within a week. Notices be made returnable within six weeks.
Let the matter be listed after six weeks.
(SUBODH ABHYANKAR) JUDGE moni Signature Not Verified Signed by: MONI RAJU Signing time: 8/22/2022 5:52:40 PM