Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(2) in The Liquefied Petroleum Gas (Regulation Of Use In Motor Vehicles) Order, 2001 (2)No person shall store, supply, sell or dispense auto LPG unless he is a auto LPG dispensing station dealer.
