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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(1)(c) in Rajasthan Power Sector Reforms Act, 1999

(c)specifying the period (being not less than 60 days from the date of publication of the notice) within which representations or objections to the proposed order may be made: