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[Cites 0, Cited by 0] [Section 60(4)] [Section 60] [Entire Act]

State of Chattisgarh - Subsection

Section 60(4)(c) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(c)underline the entry relating to a voter in the marked copy of the voter's list to indicate that a ballot paper has been issued to him, without however recording therein the serial number of the ballot paper issued to that voter: