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Delhi High Court - Orders

Sahipur Gram Vikas Welfare Association ... vs North Delhi Municipal Corporation And ... on 1 August, 2022

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                            $~27
                            *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +    W.P.(C) 3577/2017, CM. APPL. Nos.15646/2017, 6311/2020 &
                                 8211/2021
                                 SAHIPUR GRAM VIKAS WELFARE
                                 ASSOCIATION (REGD.)                                   ..... Petitioner
                                                  Through: Ms. Gitanjali Malviya, Mr. Sana-Ul-
                                                             Haq and Mr. Sunil Sagar, Advocates
                                                  versus
                                 NORTH DELHI MUNICIPAL
                                 CORPORATION AND ORS                         ..... Respondents
                                                  Through: Ms. Mansi Gupta, Standing Counsel
                                                             for respondent No.1/Corporation.
                                                             Mr. Hemant Gulati, Advocate for
                                                             respondent No.2/DDA.
                                                             Mr. Divyam Nandrajog, Panel
                                                             Counsel, GNCTD with Mr. Jasneet
                                                             Jolly, Advocate for respondents No.3
                                                             and 4.
                                                             Mr. Sarfaraz Hussain, Advocate for
                                                             respondent No.5.
                                                             Mr. Manish Kumar, Advocate for
                                                             Mr. P.N. Puri, Advocate for
                                                             Intervenor.
                                 CORAM:
                                 HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                                  ORDER

% 01.08.2022

1. Mr. Manish Kumar, learned counsel appearing for the intervenor seeks an adjournment on the ground that the main counsel Mr. P.N. Puri is not available today.

2 Re-notify on 12.12.2022.

MANOJ KUMAR OHRI, J AUGUST 1, 2022/v Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:02.08.2022 13:50:52