Delhi High Court - Orders
Sahipur Gram Vikas Welfare Association ... vs North Delhi Municipal Corporation And ... on 1 August, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3577/2017, CM. APPL. Nos.15646/2017, 6311/2020 &
8211/2021
SAHIPUR GRAM VIKAS WELFARE
ASSOCIATION (REGD.) ..... Petitioner
Through: Ms. Gitanjali Malviya, Mr. Sana-Ul-
Haq and Mr. Sunil Sagar, Advocates
versus
NORTH DELHI MUNICIPAL
CORPORATION AND ORS ..... Respondents
Through: Ms. Mansi Gupta, Standing Counsel
for respondent No.1/Corporation.
Mr. Hemant Gulati, Advocate for
respondent No.2/DDA.
Mr. Divyam Nandrajog, Panel
Counsel, GNCTD with Mr. Jasneet
Jolly, Advocate for respondents No.3
and 4.
Mr. Sarfaraz Hussain, Advocate for
respondent No.5.
Mr. Manish Kumar, Advocate for
Mr. P.N. Puri, Advocate for
Intervenor.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 01.08.2022
1. Mr. Manish Kumar, learned counsel appearing for the intervenor seeks an adjournment on the ground that the main counsel Mr. P.N. Puri is not available today.
2 Re-notify on 12.12.2022.
MANOJ KUMAR OHRI, J AUGUST 1, 2022/v Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:02.08.2022 13:50:52