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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Haryana - Subsection

Section 59(iv) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(iv)It shall not be less than 30 metres from any wall, spring, or stream of water, used or likely to be used by human beings for drinking or domestic purposes, for the manufacture or preparation of articles of food or drink for human consumption, or for the cleaning of vessels, and otherwise in such a position so as not to render any such water liable to pollution.