Section 87(2)(o) in The Information Technology Act, 2000

[Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act]

Union of India - Subsection

Section 87(2)(o) in The Information Technology Act, 2000

(o)the fee to be paid to the Certifying Authority for issue of a Electronic Signature Certificate under sub-section (2) of section 35;

(oa)the duties of subscribers under section 40A;

(ob)the reasonable security practices and procedures and sensitive personal data or information under section 43A;