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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(43) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(43)and (44) [***] [Clauses (43) and (44) were omitted by section 3(1) of the Tamil Nadu Land Reforms Fixation of Ceiling on Land) Amendment Act, 1971 (Tamil Nadu Act 41 of 1971)]