Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 4 in The Haryana Municipal Citizens' Participation Act, 2008 4. Area sabha representative. - The area sabha representative nominated in the manner as provided under section 6 of this Act, shall be a member of the ward committee.
