Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 6 in The Rajasthan Payment of Wages Rules, 1961 6. Maintenance of Register. - The register required by rules 3, 4, 5,and 18 shall be preserved for twelve months after the date of last entiy made in them.Section 26 (3) (B)
