Himachal Pradesh High Court
Neeraj Chandel vs State Of H.P. Through on 27 April, 2022
Bench: Sabina, Sandeep Sharma
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
ON THE 27TH DAY OF APRIL, 2022
BEFORE
HON'BLE MS. JUSTICE SABINA
.
&
HON'BLE MR. JUSTICE SANDEEP SHARMA
CIVIL WRIT PETITION NO.2440 OF 2022
Between:
1. NEERAJ CHANDEL
AGED 42 YEARS
SON OF SHRI N.S. CHANDEL
RESIDENT OF VILLAGE & P.O.
BARI MANJHERWAN, TEHSIL
GHUMARWIN, DISTRICT
BILASPUR, H.P. PIN CODE:
174021
2. ASHOK KUMAR
AGED 37 YEARS SON OF SHRI
DINA NATH, RESIDENT OF
VILLAGE KHUBAN, P.O.
HATWAR, TEHSIL
GHUMARWIN, DISTRICT
BILASPUR, H.P., PIN CODE:
174028
....PETITIONERS
(BY MR. NARESH K. SHARMA,
ADVOCATE)
AND
1. STATE OF H.P. THROUGH
SECRETARY (HOME) TO THE
GOVERNMENT OF HIMACHAL
PRADESH, SHIMLA-171002
2. SECRETARY (SAINIK WELFARE) TO
THE GOVERNMENT OF HIMACHAL
PRADESH, SHIMLA-171002.
3. DIRECTOR, SAINIK WELFARE
DEPARTMENT, HAMIRPUR, H.P.
4. EX. HAV. ANIL KUMAR SON OF
SHRI MAN SINGH
5. EX. NK. RAJ KUMAR SON OF SHRI
SOHAN SINGH
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2
6. EX. HAV ARVIND KUMAR SON OF
SHRI JAGDISH SINGH
7. EX. NK. PAWAN KUMAR SON OF
SHRI GOPALA RAM
.
RESPONDENT NO. 4 TO 7
THROUGH THE DIRECTOR, SINIK
WELFARE DEPARTMENT,
HAMIRPUR, H.P.-RESPONDENT
NO.3.
...RESPONDENTS
(MR. ASHOK SHARMA, ADVOCATE
GENERAL WITH MS. RITTA GOSWAMI,
ADDITIONAL ADVOCATE GENERAL, FOR
R-1 TO R-3).
(NEMO FOR R-4 TO R-7)
Whether approved for reporting?
This petition coming on for orders this day, Hon'ble Ms. Justice Sabina,
passed the following:
ORDER
Learned counsel for the petitioners submits that he may be permitted to withdraw the present petition with liberty to file a fresh one, by giving better particulars.
2. Ordered accordingly.
Pending application(s), if any, shall also stand disposed of.
(Sabina) Judge (Sandeep Sharma) Judge 27th April, 2022 (shankar) ::: Downloaded on - 27/04/2022 20:10:54 :::CIS