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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(2) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

(2)The candidates has enclosed a declaration to the effect that he has been set-up as a candidate by a political party along with his nomination paper in the case of elections to the Gram Panchayats, Panchayat Samities and Zila Parishads;