Madhya Pradesh High Court
Deepak vs Ashok Dead Through Lrs. Maniprabha on 4 August, 2023
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 28471 of 2022 (DEEPAK Vs PUBLIC TRUST AND OTHERS) MP/00522/2023, MP/01060/2023, MP/01061/2023, MP/01062/2023, MP/01169/2023, MP/01170/2023, MP/01520/2023 Dated : 04-08-2023 Petitioner in person. Shri Bhuwan Deshmukh, G.A. for State. As prayed, list on 22.08.2023.
(VIJAY KUMAR SHUKLA) JUDGE MK Signature Not Verified Signed by: MUKTA CHANDRASHEKHAR KOUSHAL Signing time: 04-08-2023 16:39:32