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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(2) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976

(2)If after the service of the notice under sub-section (1), the owner of the tree fails to comply with such notice, the State Government or the authorised officer may, in the manner prescribed, cause the tree to be tapped for extraction of resin.