Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109(1)] [Section 109] [Entire Act] State of Andhra Pradesh - Subsection Section 109(1)(c) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 (c)Save as otherwise provided in this Chapter he shall exercise such other powers and perform such other functions as may be prescribed.