Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 348] [Entire Act]

State of Chattisgarh - Subsection

Section 348(2) in High Court of Chhattisgarh Rules, 2005

(2)Secretary to the Council of the Institute of Chartered Accountants of India.