Jharkhand High Court
Dharmendra Kumar Singh And Others vs The Hon'Ble High Court Of Jharkhand ... on 29 July, 2021
Author: Ravi Ranjan
Bench: Chief Justice, Sanjay Kumar Dwivedi
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (S) No. 3771 of 2019
Dharmendra Kumar Singh and others ... ... Petitioners
Versus
The Hon'ble High Court of Jharkhand through
its Registrar General and others ... ... ... Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI
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For the Petitioners: Mr. Rajendra Krishna, Advocate For Resp. No.1: Mr. Sudarshan Shrivastava, Advocate For the State: Mr. Ashok Kumar, Addl. A.G.-IV
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Oral Order 05/Dated: 29.07.2021 Heard the parties.
Let the respondent No.1 file supplementary counter affidavit bringing on record the Amended Rules of Jharkhand Superior Judicial Service (Recruitment, Appointment & Conditions of Service) Rules, 2001 which was applicable in its entirety at the time when the process for promotion under consideration of this Court was initiated.
Put up this case on 12.08.2021 at 2.15 p.m. (Dr. Ravi Ranjan, C.J.) (Sanjay Kumar Dwivedi, J.) Manoj/R.Kr.