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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Himachal Pradesh - Subsection

Section 9(6) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(6)The Council for Education and Research shall have the power to act notwithstanding any vacancy in the membership thereof or any defect in the constitution thereof.