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[Cites 0, Cited by 0] [Section 33(7)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(7)(a) in Conduct of Elections Rules, 1961

(a)[ any entry other than those made in pursuance of clause (b) of sub-rule (2) of rule 20 or clause (b) of sub-rule (2) of rule 27-E; and] [ Substituted by S.O. 321(E), dated 1.5.1996.]